Association Of Ncte Approved ... vs Maharaja Ganga Singh University, ...
2022 Latest Caselaw 10025 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10848/2022

Association Of Ncte Approved Colleges Trust

----Petitioner Versus

Maharaja Ganga Singh University, Bikaner

----Respondent

For Petitioner(s) : Mr. Himmat Jagga

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/08/2022

Issue notice, returnable on 17th August, 2022.

Learned counsel for the petitioner is free to serve

copy of the writ petition upon the counsel, who usually

appears for the respondent.

(VIJAY BISHNOI),J

161 - ms rathore

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