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Pramod Kumar Dashora vs State And Ors
2022 Latest Caselaw 10022 Raj

Citation : 2022 Latest Caselaw 10022 Raj
Judgement Date : 1 August, 2022

Rajasthan High Court - Jodhpur
Pramod Kumar Dashora vs State And Ors on 1 August, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4560/2013

Pramod Kumar Dashora

----Petitioner Versus State And Ors.

----Respondent

For Petitioner(s) : Mr. Suresh Shrimali For Respondent(s) : Mr. Dinesh Kumar Joshi

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

01/08/2022

List the matter in the second week of September, 2022 along

with S.B. Civil Writ Petition No.388/2005 (Mahant Shri Ram

Chandra Das Chela Shri Chaturbhuj vs. The State of Rajasthan &

Ors.).

(VINIT KUMAR MATHUR),J 30-SanjayS/-

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