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Neeta Patel vs Registrar Of Companies
2022 Latest Caselaw 10016 Raj

Citation : 2022 Latest Caselaw 10016 Raj
Judgement Date : 1 August, 2022

Rajasthan High Court - Jodhpur
Neeta Patel vs Registrar Of Companies on 1 August, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 10715/2022

Neeta Patel

----Petitioner Versus Registrar Of Companies & Ors.

----Respondents

For Petitioner(s) : Mr. Pawan Kumar Verma Advocate through Video Conferencing.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

01/08/2022

At the request of learned counsel for the petitioner, the

matter is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-8

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