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Mahesh Chand Kocher vs State Of Rajasthan
2022 Latest Caselaw 6356 Raj

Citation : 2022 Latest Caselaw 6356 Raj
Judgement Date : 28 April, 2022

Rajasthan High Court - Jodhpur
Mahesh Chand Kocher vs State Of Rajasthan on 28 April, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2124/2022

Mahesh Chand Kocher S/o J.k. Kocher, Aged About 60 Years, R/o H.no. 83, Ummed Heritage, Ratanada, Jodhpur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Ganesh Lal Purohit S/o Dhanpat Raj Purohit, Aged About 72 Years, R/o 602, 7Th Floor, Mangal Deep Majeshtic Tower, Jhanwar Road, Jodhpur Rajasthan.

----Respondents

For Petitioner(s) : Mr. Naman Mohnot. For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

28/04/2022

Learned Public Prosecutor is directed to call for the case

diary as well as factual report on the next date of hearing.,

Put up on 11.05.2022.

In the meanwhile and till the next date of hearing, the

investigating agency shall not file charge sheet against the

petitioner in connection with F.I.R. No.297/2021 registered at

Police Station Shastri Nagar, District Jodhpur.

(VINIT KUMAR MATHUR),J 20-AnilSingh/-

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