Purna Ram vs Guddi Devi
2022 Latest Caselaw 6355 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 28/2021

Purna Ram

----Appellant Versus Guddi Devi

----Respondent

For Appellant(s) : Mr. Narpat Singh Rajpurohit For Respondent(s) :

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

28/04/2022

At the request of learned counsel for the appellant, last

opportunity of two weeks' is granted to file PF and notices.

(RAMESHWAR VYAS),J 50-Taruna/-

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