Luna Ram vs The Jodhpur Development ...
2022 Latest Caselaw 6347 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5693/2019

Luna Ram

----Petitioner Versus The Jodhpur Development Authority,

----Respondent

For Petitioner(s) : Mr. Kuldeep Solanki For Respondent(s) : None

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

28/04/2022

None present for the respondent.

List the matter after four weeks, as prayed.

(VINIT KUMAR MATHUR),J

88-nitin/-

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