Phool Singh vs State And Ors
2022 Latest Caselaw 6344 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 139/2016

Phool Singh

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Rajiv Bishnoi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/04/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this writ contempt.

Accordingly, this writ contempt is dismissed as withdrawn.

(VIJAY BISHNOI),J 6-mohit/-

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