Sandeep Singh Chouhan vs M/S. Gyan Masala And Atta Udyog ...
2022 Latest Caselaw 6317 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8856/2021 Sandeep Singh Chouhan S/o Shri Inder Singh Chouhan, Aged About 54 Years, B/c Rajput, Service Private Job, R/o Outside Chandpol In Front Of Chandpol Club, Jodhpur.

----Petitioner Versus

1. M/s. Gyan Masala And Atta Udyog Jodhpur, (Owner Smt. Gyaneshwari Devi W/o Roop Singh Chouhan, Out Side Chandpol, In Front Of Chandpol Club, Jodhpur)

2. M/s Bhora Tambul Bhandar, Jodhpur, (Owner Shri Ohm Prakesh Bhora S/o Shiv Kishan Bhora, Caste- Brahmin, Aged- 50 Years, Service- Paan Shop And Nagar Nigam Employee, R/o Ranisar-Padamsar, P.s.-Khanda Falsa, Jodhpur.

3. Ceo (Chief Executive Officer), Nagar Nigam, Jodhpur (Raj.)

4. Commissioner (Soorsagar), Nagar Nigam, Jodhpur (Raj.)

5. Executive Engineer (Xen), C-Zone Iii, Kachari, Udai Mandir, Thana Road,jodhpur (Raj.)

----Respondents

For Petitioner(s) : Mr. S.K. Mukherjee

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 28/04/2022

The application (IA No.2/22) preferred on behalf of the

petitioner seeking withdrawal of the writ petition with liberty to file

a fresh writ petition, if occasion so arises, is considered and

disposed of.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty sought for.

(VIJAY BISHNOI),J 233-mohit/-

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