Smt. Nafeesa vs State Of Rajasthan
2022 Latest Caselaw 6266 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4396/2022

Smt. Nafeesa

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Achala Ram For Respondent(s) : ----

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/04/2022

Issue notice to the respondent No.3 only, returnable on 12 th

July, 2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J 111-KshamaD/-

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