Citation : 2022 Latest Caselaw 6259 Raj
Judgement Date : 27 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5198/2022
1. Rakesh Kala S/o Shri Dharmendra Kumar Kala, Aged About 51 Years, Plot No. 33/125, Uttam Chand Purohit Ka Makan, Jalap Mohalla, Inside Jalore Gate, Jodhpur (Raj.).
2. Late Smt. Lalita Kala, W/o Shri Dharmendra Kumar Kala Through Legal Representative Rakesh Kala S/o Shri Dharmendra Kumar Kala, Aged 51 Years, R/o Plot No. 33/125, Uttam Chand Purohit Ka Makan, Jalap Mohalla, Inside Jalore Gate, Jodhpur (Raj.).
3. Garvita Solanki D/o Shri Ramesh Solanki, Aged About 30 Years, 22, Milk Man Colony, Cazri Road, Jodhpur (Raj.).
4. Pramila Solanki W/o Shri Ramesh Solanki, Aged About 53 Years, 22, Milk Man Colony, Cazri Road, Jodhpur (Raj.).
5. Ramesh Solanki S/o Shri Ram Chandra Solanki, Aged About 63 Years, 22, Milk Man Colony, Cazri Road, Jodhpur (Raj.).
6. Sita Devi W/o Shri Dhala Ram, Aged About 37 Years, Raiko Ka Baas, Nimbli Brahmanan, Tehsil Rohat, District Pali (Raj.).
7. Shanti Devi W/o Shri Mishra Ram, Aged About 60 Years, Raiko Ka Baas, Nimbli Brahmanan, Tehsil Rohat, District Pali (Raj.).
8. Sona Ram S/o Shri Jetha Ram, Aged About 38 Years, 218, Raiko Ka Baas, Nimbli Brahmanan, Tehsil Rohat, District Pali (Raj.).
9. Late Shri Javta Ram, S/o Late Shri Vasana Ram Through His Legal Representative - Chena Ram S/o Late Shri Javta Ram, Age 49 Years, R/o 57, Devasiyo Ka Baas, Doodli, Tehsil Rohat, District Pali (Raj.).
10. Chena Ram S/o Late Shri Javta Ram, Aged About 49 Years, 57, Devasiyo Ka Baas, Doodli, Tehsil Rohat, District Pali (Raj.).
----Petitioners Versus
1. Union Of India, Through Its Joint Secretary (Co-
Operative) And Central Registrar, Room No. 244, Department Of Agriculture, Cooperation And Farmers
(2 of 3) [CW-5198/2022]
Welfare, Ministry Of Agriculture And Farmers Welfare, Krishi Bhawan, New Dehli- 110001.
2. Serious Fraud Investigation Office, Through Deputy Director Cooperate And Investigation Officer, Ministry Of Cooperate Affairs, Government Of India, 2Nd Floor, Pandit Deendayal, Antyodaya Bhawan, Cgo Complex Lodi Road, New Dehli.
3. Superintendent Of Police, Sog And Ats, Office Of The Special Operation Group Rajasthan Police, Jaipur-Delhi National Highway, Jaipur Rajasthan.
4. The Registrar, Rajasthan Co-Operative Societies, Nehru Sahakar Bhawan, C-Scheme Road, Jaipur Rajasthan.
5. Adarsh Credit Cooperative Society Limited (Multi-State), Through Its Managing Director/regional Manager, Regional Office, Palace Road, Sirohi, Rajasthan.
6. Adarsh Credit Cooperative Society Limited (Multi-State), Through Its Managing Director, Registered Office, Second Floor, 14, Vidhya Vihar Colony, Ashram Road, Usmanpura, Ahmedabad, Gujrat, Pin Code 380013.
7. Adarsh Credit Cooperative Society Limited (Multi-State), Through Mr. H.s. Patel Ias, Retd. Liquidator, Second Floor, 14, Vidhya Vihar Colony, Ashram Road, Usmanpura, Ahmedabad, Gujarat.
----Respondents
For Petitioner(s) : Mr. Naresh Singh For Respondent(s) : Mr. Mukesh Rajpurohit, ASG
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
27/04/2022
Learned counsel for the parties are in agreement that this
writ petition can be disposed of by granting liberty to the
petitioners to move a representation before the Liquidator with a
direction to the Liquidator to decide the representation of the
petitioners expeditiously within a fixed period.
(3 of 3) [CW-5198/2022]
In view of the above, this writ petition is disposed of with
liberty to the petitioners to move a representation before the
Liquidator concerned within a period of four weeks from today.
In any such representation is filed on behalf of the
petitioners before the Liquidator, then the Liquidator shall take
decision on the same expeditiously preferably within a period of
90 days from the date of receipt of the representation of the
petitioners strictly in accordance with the Rules and Guidelines
governing the field.
The writ petition is accordingly disposed of.
The stay petition is also disposed of.
(VIJAY BISHNOI),J 61-KshamaD/-
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