Vishnu Gopal Trivedi vs State And Ors
2022 Latest Caselaw 6245 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7870/2015

Vishnu Gopal Trivedi

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Govind Suthar for Mr. Manoj Bhandari, Sr. Adv.

For Respondent(s) : Mr. Bhawani Singh Ransi

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

27/04/2022

IA No. 1/2020:-

The case comes up on an application preferred on behalf of

the petitioner for bringing the Legal Representatives of the

petitioner-Vishnu Gopal Trivedi on record who passed away on

10.07.2020 during the pendency of the writ petition.

The application is not opposed by the learned counsel for the

respondents.

For the reasons mentioned in the application, the same is

allowed.

The Legal Representatives of the petitioner-Vishnu Gopal

Trivedi are taken on record.

Amended cause title already filed is taken on record.

Office is directed to place the same at the appropriate place.

IA No. 1/2022:-

The present application has been moved inter alia seeking

extension of interim order by indicating that notwithstanding the

interim order dated 29.07.2015 passed by the co-ordinate Bench

(2 of 2) [CW-7870/2015]

of this Court, the trial Court is proceeding with the matter in light

of judgment dated 28.03.2018 of Hon'ble Supreme Court in the

case of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 29.07.2015 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

List the matter after four weeks.

(VINIT KUMAR MATHUR),J 33-payal/-

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