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Sarva Samaj Gausala Seva Samiti vs State Of Rajasthan
2022 Latest Caselaw 6166 Raj

Citation : 2022 Latest Caselaw 6166 Raj
Judgement Date : 26 April, 2022

Rajasthan High Court - Jodhpur
Sarva Samaj Gausala Seva Samiti vs State Of Rajasthan on 26 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3462/2022

Sarva Samaj Gausala Seva Samiti

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 1360/2022 Sarva Samaj Gausala Seva Samiti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Sunil Beniwal, A.A.G

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/04/2022

None is present on behalf of the petitioner.

It is made clear that no stay is operating in these writ

petitions.

(VIJAY BISHNOI),J 27-28-KshamaD/-

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