Bsl Ltd vs State Of Rajasthan
2022 Latest Caselaw 6163 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2633/2022

Bsl Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Aditya Gupta For Respondent(s) : Mr. Sandeep Shah, A.A.G. assisted by Ms. Akshiti Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/04/2022

List on 10th May, 2022.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J 19-KshamaD/-

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