Rakesh Kumar vs State Of Rajasthan
2022 Latest Caselaw 6140 Raj

(1 of 2) [CRLMB-5443/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5443/2022

Rakesh Kumar S/o Kesha Ram, Aged About 30 Years, R/o Village Dausar Police Station Molasar, Dist. Nagaur (Raj.) (At Present Lodged In Sub Jail, Deedwana)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Bhola Ram Chahar For Respondent(s) : Mr. Mohd. Javed Gauri, PP assisted by Mr. Ravindra Khichi

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/04/2022

The petitioner has been arrested in connection with F.I.R.

No.08/2022-23 of Police Station Excise Deedwana (Obstructing

Team), District Nagaur for the offence punishable under Sections

14/54, 57 of Excise Act. He has preferred this bail application

under Section 439 Cr.P.C.

Counsel for the petitioner submits that the offences are

triable by the Magistrate and the accused-petitioner is in judicial

custody and the trial of the case will take sufficient long time to be

concluded. Therefore, the benefit of bail should be granted to the

accused-petitioner.

Learned Public Prosecutor has opposed the bail application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

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case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, the bail application filed under Sec.439 Cr.P.C. is

allowed and it is directed that petitioner Rakesh Kumar S/o Kesha

Ram, shall be released on bail in connection with FIR No.08/2022-

23 of Police Station Excise Deedwana (Obstructing Team), District

Nagaur provided he executes a personal bond in a sum of

Rs.1,00,000/- with two sound and solvent sureties of Rs.50,000/-

each to the satisfaction of learned trial court for his appearance

before that court on each and every date of hearing and whenever

called upon to do so till the completion of the trial.

(MANOJ KUMAR GARG),J 87-MS/-

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