Nuvoco Vistas Corporation Ltd vs The State Of Rajasthan
2022 Latest Caselaw 6101 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14645/2021

Nuvoco Vistas Corporation Ltd.

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 6784/2018 Nirma Limited And Anr.

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent S.B. Civil Writ Petition No. 15894/2021 Nuvoco Vistas Corp. Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikas Balia, Senior Advocate with Mr. Hemant Ballani For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Ms. Akshiti Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

These writ petitions are listed in fresh admission category

and this Court had earlier ordered for listing the matters today at

11.00 AM.

Due to paucity of time, the matter could not be heard,

however, Mr. Sandeep Shah, AAG has shown urgency in the

matter.

(2 of 2) [CW-14645/2021]

In view of the above, list these matters on 13.07.2022 in

fresh admission category.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

5-7-AjaySingh/-

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