Sunderlal Mahajan vs M/S. Grace Colonizers Pvt. Ltd
2022 Latest Caselaw 6098 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2772/2022

Sunderlal Mahajan

----Petitioner Versus M/s. Grace Colonizers Pvt. Ltd.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Surendra Thanvi
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

Issue notice, returnable within a period of six weeks and be

given 'dasti' to the learned counsel for the petitioner for service.

(VIJAY BISHNOI),J 22-mohit/-

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