Bhikhe Khan vs State Of Rajasthan
2022 Latest Caselaw 6095 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5360/2022

Bhikhe Khan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Harish Kumar Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

Issue notice. Issue notice of stay petition also, returnable

within three weeks and be given 'dasti' to the learned counsel for

the petitioner for service.

(VIJAY BISHNOI),J

52-AjaySingh/-

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