Pappu Lal Jat vs State Of Rajasthan
2022 Latest Caselaw 6094 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5395/2022

Pappu Lal Jat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.S. Siddiqui

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

List this matter along with S.B. Civil Writ Petition

No.3856/2022.

(VIJAY BISHNOI),J

55-AjaySingh/-

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