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Om Prakash vs State Of Rajasthan
2022 Latest Caselaw 6093 Raj

Citation : 2022 Latest Caselaw 6093 Raj
Judgement Date : 25 April, 2022

Rajasthan High Court - Jodhpur
Om Prakash vs State Of Rajasthan on 25 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5445/2022

Om Prakash

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Deepika Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

Issue notice. Issue notice of stay petition also, returnable on

11.07.2022.

(VIJAY BISHNOI),J

56-AjaySingh/-

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