Kanmal Garg vs Mukhtiyar Ahmed Chisti
2022 Latest Caselaw 6090 Raj

                                       (1 of 2)                  [CRLLA-415/2019]


     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
             S.B. Crml Leave To Appeal No. 415/2019

Kanmal Garg S/o Lt. Sh. Ramswaroop Garg, Aged About 58
Years, B/c Agarwal, R/o 48A, Second, Kamla Nehru Nagar,
Jodhpur.
                                                                  ----Appellant
                                   Versus
Mukhtiyar Ahmed Chisti S/o Sh. Imam Bux, R/o G-90 Near
Faizeaam Masjid, Pratap Nagar, Jodhpur.
                                                                ----Respondent


For Appellant(s)         :     Mr. Hitendra Singh
For Respondent(s)        :



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                    Order

25/04/2022
     In wake of instant surge in COVID-19 cases and spread of its

highly infectious Omicron variant, abundant caution is being

maintained, while hearing the matters in Court, for the safety of

all concerned.

     Despite service, no one has put in appearance on behalf of

the accused-respondent.

     The application under Section 5 of the Limitation Act is

allowed and delay of 23 days in filing the present appeal is

condoned.

     This Court is of the opinion that there are valid and

substantial grounds for grant of leave to the appellant for filing the

appeal against the impugned judgment.




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                                                                           (2 of 2)                 [CRLLA-415/2019]


                                         Accordingly, the application for grant of leave to appeal is

                                   allowed. The memo of leave to appeal be treated as an appeal and

                                   it be registered as such.

                                         Admit.

                                         Let bailable warrant of Rs.25,000/- be issued against the

                                   respondent.


                                                                (DR.PUSHPENDRA SINGH BHATI), J.

48-nirmala/-

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