Ruchi Patel vs State Of Rajasthan
2022 Latest Caselaw 6089 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5849/2022

Ruchi Patel

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Lakshya Singh Udawat For Respondent(s) : Mr. Manish Vyas, AAG, Mr. Akhilesh Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

Learned counsel Mr. Akhilesh Rajpurohit prays for

and is granted time to file reply to the writ petition.

List on 5th May, 2022.

On that day, reply on behalf of the respondent-

University shall positively be filed.

(VIJAY BISHNOI),J

203-msrathore/-

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