Jagjeet Singh Jaat Sikh vs State Of Rajasthan
2022 Latest Caselaw 6085 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 4th Bail Application No. 1701/2022

Jagjeet Singh Jaat Sikh S/o Suchcha Singh Jatt Sikh, Aged About 38 Years, Dadahur, P.s. Sadar, Dist. Moga (Punjab). (At Present Lodged In Dist. Jail, Bhilwara).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Naresh Kumar For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

Learned counsel for the petitioner has submitted that

this fourth bail application has rendered infructuous.

Hence, this fourth bail application is dismissed as

having become infructuous.

(VIJAY BISHNOI),J

143-msrathore/-

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