Vikram Choudhary vs State Of Rajasthan
2022 Latest Caselaw 5974 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 4963/2022

Vikram Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hardik Gautam for Mr. Rakesh Arora For Respondent(s) : Mr. M.S.Singhvi, AG (through VC) assisted by Mr. K.S.Lodha

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/04/2022

At the request of learned counsel for the petitioner, list this

matter after two weeks along with DBCWP No.5135/2022.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

4-AjaySingh/-

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