Manilal vs State Of Rajasthan
2022 Latest Caselaw 5970 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 997/2019

Manilal

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. G.R. Poonia, Sr. Adv. For Respondent(s) : Mr. Rishi Soni for Mr. Pankaj Sharma, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/04/2022

List the matter on 27.04.2022, as prayed.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 41-mohit/-

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