Deepak Kumar vs Harish Kumar @ Bunty
2022 Latest Caselaw 5961 Raj

                                       (1 of 2)                  [CRLLA-538/2019]


     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Crml Leave To Appeal No. 538/2019

Deepak Kumar S/o Shri Khem Chand, Aged About 29 Years, By
Caste Arora, R/o Ward No. 8, Near Kali Mata Mandir, Purani,
Abadi, Tehsil And District Sriganganagar (Raj.).
                                                                  ----Appellant
                                   Versus
Harish Kumar @ Bunty S/o Shri Ramesh Kumar, Aged About 32
Years, By Caste Arorar, R/o Suthar Colony, Sadhbhawna Nagar,
Tehsil And District Sriganganagar (Raj.). And Working At Narula
Variety Store, Ward No. 4, Near Lakhara Chowk, Purani Abadi,
Tehsil And District Sriganganagar (Raj.).
                                                                ----Respondent


For Appellant(s)         :     Mr. Himmat Jagga
For Respondent(s)        :     Mr. Rakesh Matoria



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                    Order

22/04/2022

     In wake of instant surge in COVID-19 cases and spread of its

highly infectious Omicron variant, abundant caution is being

maintained, while hearing the matters in Court, for the safety of

all concerned.
      This Court is of the opinion that there are valid and

substantial grounds for grant of leave to the appellant for filing the

appeal against the impugned judgment.

     Accordingly, the application for grant of leave to appeal is

allowed. The memo of leave to appeal be treated as an appeal and

it be registered as such.

     Admit.




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                                                                           (2 of 2)                 [CRLLA-538/2019]


                                         No need to issue notice to the respondent, as counsel for the

                                   respondent is already represented.


                                                                (DR.PUSHPENDRA SINGH BHATI), J.

107-nirmala/-

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