Raju @ Rajiya vs State
2022 Latest Caselaw 5892 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 115/2022

Raju @ Rajiya

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Anil Joshi, A.A.G.

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/04/2022

List on 27.04.2022.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 28-KshamaD/-

Powered by TCPDF (www.tcpdf.org)