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M/S Sandeep Tiles vs Union Of India
2022 Latest Caselaw 5886 Raj

Citation : 2022 Latest Caselaw 5886 Raj
Judgement Date : 21 April, 2022

Rajasthan High Court - Jodhpur
M/S Sandeep Tiles vs Union Of India on 21 April, 2022
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 17032/2021

M/s Sandeep Tiles

----Petitioner Versus Union Of India

----Respondent Connected With D.B. Civil Writ Petition No. 16581/2021 M/s Sandeep Tiles

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Vinay Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/04/2022

At the request of the learned counsel for the petitioner, the

matter is adjourned.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

1-AjaySingh/-

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