Ishwar Trivedi vs State Of Rajasthan
2022 Latest Caselaw 5882 Raj

(1 of 1) [SAW-112/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 112/2022

Ishwar Trivedi

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Manoj Bhandari, Sr Advocate For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/04/2022

Learned counsel for the appellant has submitted that this

Court in D.B. Spl. Appeal (Writ) No.94/2022 has already issued

notices to the respondents while framing two questions.

Issue notice to respondents, returnable within three weeks.

List alongwith D.B. Spl. Appeal Writ No.94/2022.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 57-nidhi/-

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