Citation : 2022 Latest Caselaw 5724 Raj
Judgement Date : 19 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 17268/2021
Tagore Law College
----Petitioner Versus Vice Chancellorm Maharshi Dayanand Saraswati Ajmer
----Respondent
For Petitioner(s) : Ms. Swati Shekhar For Respondent(s) : Mr. Vivek Shrimali
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
19/04/2022
Mr. Vivek Shrimali, learned counsel for the respondent seeks
time to file reply.
Time prayed for is allowed.
List after a week.
(VIJAY BISHNOI),J 8-KshamaD/-
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