Kulvinder Singh vs State Of Rajasthan
2022 Latest Caselaw 5720 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5434/2022

Kulvinder Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ashok Kumar Choudhary For Respondent(s) : Ms. Abhilasha Bora

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/04/2022

Learned counsel for the petitioner is directed to supply copy

of the writ petition to Ms. Abhilasha Bora appearing for the

respondents. She may file response to the writ petition by the

next date of hearing.

List this matter on 28.04.2022.

(VIJAY BISHNOI),J

44-AjaySingh/-

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