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Basir Khan And Anr vs Afjal Meeya @ Nisar Ahmed And Anr
2022 Latest Caselaw 5705 Raj

Citation : 2022 Latest Caselaw 5705 Raj
Judgement Date : 19 April, 2022

Rajasthan High Court - Jodhpur
Basir Khan And Anr vs Afjal Meeya @ Nisar Ahmed And Anr on 19 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12529/2021

Afzal Miyan @ Nisar Ahmed S/o Late Shri Munshi Noor Mohammed Ji

----Petitioner Versus Basheer Khan

----Respondent Connected With S.B. Civil Writ Petition No. 8325/2009 Basir Khan And Anr.

----Petitioner Versus Afjal Meeya @ Nisar Ahmed And Anr.

----Respondent

For Petitioner(s) : Mr. R.K.Thanvi, Sr. Advocate assisted by Mr. Narendra Thanvi Mr. Mahendra Thanvi For Respondent(s) : Mr. Joga Ram Patel Mr. Manish Patel

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/04/2022

Let record of the Civil Appeal Order No.40/2006 be

summoned from the appellate Court.

Requisition be given 'dasti' to the learned counsel for the

petitioner-Mr. Narendra Thanvi.

List as soon as record is received.

(VIJAY BISHNOI),J 4-KshamaD/-

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