Gurmail Singh @ Kala vs Sudesh Rani
2022 Latest Caselaw 5669 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 4664/2022

1. Gurmail Singh @ Kala S/o Late Sh. Darbara Singh, Aged About 53 Years, R/o Village Sahibsinghvala Tehsil And District Sriganganagar.

2. Nirmal Singh @ Nimma S/o Late Sh. Darbara Singh, Aged About 44 Years, R/o Village Sahibsinghvala Tehsil And District Sriganganagar.

3. Darsho D/o Late Sh. Darbara Singh, Aged About 50 Years, R/o Village Sahibsinghvala Tehsil And District Sriganganagar.

----Petitioners Versus

1. Sudesh Rani W/o Late Sh. Omprakash, Lrs Of Late Omprakash S/o Sh. Gangaram R/o Street No. 11, House No. 4175, New Abadi, Abohar, District Fazilka, Punjab.

2. Neeta Rani D/o Late Sh. Omprakash, Lrs Of Late Omprakash S/o Sh. Gangaram R/o Street No. 11, House No. 4175, New Abadi, Abohar, District Fazilka, Punjab.

3. Aasha Rani D/o Late Sh. Omprakash, Lrs Of Late Omprakash S/o Sh. Gangaram R/o Street No. 11, House No. 4175, New Abadi, Abohar, District Fazilka, Punjab.

4. Reeta D/o Late Sh. Omprakash, Lrs Of Late Omprakash S/o Sh. Gangaram R/o Street No. 11, House No. 4175, New Abadi, Abohar, District Fazilka, Punjab.

5. Bhupendra Kumar S/o Late Sh. Omprakash, Lrs Of Late Omprakash S/o Sh. Gangaram R/o Street No. 11, House No. 4175, New Abadi, Abohar, District Fazilka, Punjab.

----Respondents

For Petitioner(s) : Mr. Aakash Kukkar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

(2 of 2) [CW-4664/2022]

19/04/2022

Issue notice. Issue notice of stay petition also, returnable on

10.05.2022 and be given 'dasti' to the learned counsel for the

petitioners for service.

(VIJAY BISHNOI),J 30-mohit/-

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