Binja Ram vs Ran Singh
2022 Latest Caselaw 5637 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5310/2022

Binja Ram

----Petitioner Versus Ran Singh

----Respondent

For Petitioner(s) : Mr. Vikas Balia, Senior Advocated (through VC) assisted by Mr. Vishan Das For Respondent(s) : Mr. Hari Singh Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/04/2022

Mr. Hari Singh Rajpurohit is appearing on behalf of

respondent Nos.1 to 6 as caveator. Copy of the writ petition is

supplied to him.

List on 26.04.2022 after showing name of Mr. Hari Singh

Rajpurohit as counsel for the respondents.

(VIJAY BISHNOI),J

57-AjaySingh/-

Powered by TCPDF (www.tcpdf.org)