Federation Of Rajasthan Teacheer ... vs Union Of India
2022 Latest Caselaw 5635 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4710/2022

Federation Of Rajasthan Teacheer Education Colleges

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Vankat Poonia for Mr. MS Raghav For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/04/2022

List the matter along with S.B. Civil Writ Petition

No.3900/2022.

(VIJAY BISHNOI),J 47-mohit/-

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