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M/S Shiv Shakti Polymers vs Punjab National Bank
2022 Latest Caselaw 5629 Raj

Citation : 2022 Latest Caselaw 5629 Raj
Judgement Date : 18 April, 2022

Rajasthan High Court - Jodhpur
M/S Shiv Shakti Polymers vs Punjab National Bank on 18 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 5313/2022

1. M/s Shiv Shakti Polymers, Through Partners Anjana W/o Shri Shree Bana, Aged 50 Years, Resident Of Suraj Vihar, Gali No. 3, Ambedkar Colony, Bikaner.

2. Kamal Bana S/o Shri Ram Bana, Aged About 30 Years, Resident Of Suraj Vihar, Gali No. 3, Ambedkar Colony, Bikaner.

----Petitioners Versus

1. Punjab National Bank, Head Office 7, Bhikhaji Kama Palace, New Delhi Through Managing Director.

2. Branch Manager, Punjab National Bank, Branch Office K.e.m. Road Bikaner.

----Respondents

For Petitioner(s) : Mr. Ramawatar Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/04/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioners submitted that he

does not want to press this writ petition, however seeks liberty for

the petitioners to move an appropriate representation before the

concerned bank authorities.

Accordingly, this writ petition is dismissed as not pressed

with the liberty sought for. However, if any such representation is

filed by the petitioners within a period of two weeks from today, it

(2 of 2) [CW-5313/2022]

is expected that the concerned bank authorities shall consider and

decide the same expeditiously strictly in accordance with law.

Stay petition is disposed of.

(VIJAY BISHNOI),J

58-AjaySingh/-

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