Jeta Ram vs Badri Ram
2022 Latest Caselaw 5553 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5281/2022

Jeta Ram

----Petitioner Versus Badri Ram

----Respondent

For Petitioner(s) : Mr. Sumer Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/04/2022

Issue notice. Issue notice of the stay application also,

returnable within a period of two weeks and be given 'dasti' to the

learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

148-AjaySingh/-

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