Citation : 2022 Latest Caselaw 5544 Raj
Judgement Date : 13 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 12370/2021
Municipal Corporation, Udaipur
----Petitioner Versus Tej Shanker Paliwal
----Respondent
For Petitioner(s) : Mr. Anurag Shukla For Respondent(s) : Mr. Narendra Thanvi Mr. Sachin Acharya
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
13/04/2022
List the matter on 09.05.2022.
Interim order, if any, to continue till the next date of hearing.
(VIJAY BISHNOI),J
1-AjaySingh/-
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