Laxman Daga vs State Bank Of India
2022 Latest Caselaw 5466 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16876/2021

Laxman Daga & Ors.

----Petitioners Versus State Bank Of India & Ors.

----Respondents

For Petitioner(s) : Mr. Akshay Singh for Mr. Punit Singhvi (through VC) For Respondent(s) : Dr. Sachin Acharya, Sr. Advocate with Mr. Chayan Bothra

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/04/2022

Today, the matter is taken up through virtual mode,

however, since learned counsel Mr. Akshay Singh appearing on behalf of the petitioners is not audible

through virtual mode, the matter is adjourned.

(VIJAY BISHNOI),J

4-msrathore/-

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