Citation : 2022 Latest Caselaw 5464 Raj
Judgement Date : 12 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 4926/2022
Ahmed Khan & Ors.
----Petitioners Versus State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Shrawan Singh Nirban, Ms. Anita Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
12/04/2022
Issue notice. Issue notice of stay petition also,
returnable on 17.5.2022.
Connect with SBCWP No.4889/2022.
(VIJAY BISHNOI),J
62-msrathore/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!