Dr. Tapasya Rajpurohit vs State Of Rajasthan
2022 Latest Caselaw 5416 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4955/2022

Dr. Tapasya Rajpurohit D/o Dr. Dalpat Singh Rajpurohit, Aged About 25 Years, Resident Of 17-E-18, Chopasani Housing Board, Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary, Medical Education Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Vice- Chancellor, Rajasthan University Of Health Sciences, Jaipur, Rajasthan.

3. The Principal And Controller, Dr. S N Medical College, Jodhpur, Rajasthan.

4. Dr. Harshita Kothari D/o Shri Pawan Kothari, Presently Working As Resident Doctor, Department Of Pediatrics, Sms Medical College, Jaipur.

----Respondents

For Petitioner(s) : Mr. Kuldeep Mathur, Sr. Advocate with Mr. Akhilesh Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/04/2022

Issue notice. Issue notice of stay petition as well,

returnable within three weeks and be given 'dasti' to

learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

67-msrathore/-

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