Devi Singh vs State
2022 Latest Caselaw 5384 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3953/2022

Devi Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Bhawani Singh For Respondent(s) : Mr. Javed Gauri, PP.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/04/2022

Learned Public Prosecutor is directed to call for the case

diary.

List the matter after four weeks, as prayed.

(MANOJ KUMAR GARG),J 21-Ishan-raksha/-

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