Raghuveer Singh Gehlot vs The Registrar,J.N.V. University ...
2022 Latest Caselaw 5381 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4147/2018

Raghuveer Singh Gehlot

----Petitioner Versus The Registrar,j.n.v. University And Anr.

----Respondent

For Petitioner(s) : Mr. U.S. Gehlot For Respondent(s) : Mr. B.L. Tiwari

HON'BLE MS. JUSTICE REKHA BORANA

Order

11/04/2022

Counsel for the petitioner submits that the issue involved is

squarely covered by the judgment of this Court passed in D.B. Spl.

Appl. Writ No.347/2019 Jai Narain Vyas University Jodhpur & Anr

Vs. Mukesh Sharma which has been affirmed by the Hon'ble Apex

Court.

Learned counsel for the respondents does not agree with the

above submission and prays for time to file reply.

Two weeks' time is granted.

List the matter on 13.05.2022.

(REKHA BORANA),J 27-Ravi Kh/- Dharmendra/-

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