Ved Bhushan vs State Of Rajasthan
2022 Latest Caselaw 5317 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4961/2022

Ved Bhushan S/o Shri Tirki Lal, Aged About 60 Years, Resident Of House No. 70, 71, Shyam Singh Colony, Hanumangarh Junction, District Hanumangarh (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Local Self Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. Municipal Counsel, Hanumangarh Jn., Through Its Commissioner.

----Respondents

For Petitioner(s) : Mr. Kishan Lal Bansal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/04/2022

Issue notice to the respondent No.2 only. Issue notice of the

stay petition also, returnable on 20.04.2022 and be given 'dasti' to

the learned counsel for the petitioner for service.

(VIJAY BISHNOI),J 69-mohit/-

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