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Manish vs State
2022 Latest Caselaw 5316 Raj

Citation : 2022 Latest Caselaw 5316 Raj
Judgement Date : 8 April, 2022

Rajasthan High Court - Jodhpur
Manish vs State on 8 April, 2022
Bench: Pushpendra Singh Bhati
                                                           (1 of 1)                                   [CRLR-231/2020]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                S.B. Criminal Revision Petition No. 231/2020

                                   Manish
                                                                                                      ----Petitioner
                                                                       Versus
                                   State
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Hastimal Saraswat
                                   For Respondent(s)         :     Mr. Gaurav Singh, PP
                                                                   Mr. Dilip Singh Ba



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                             Judgment / Order

                                   08/04/2022

                                        In wake of instant surge in COVID-19 cases and spread of its

                                   highly infectious Omicron variant, abundant caution is being

                                   maintained, while hearing the matters in Court, for the safety of

                                   all concerned.

                                        On joint request of learned counsel for the parties, the

                                   matter is referred for mediation to the Mediation Centre attached

                                   with this Hon'ble Court. The parties shall appear before the

                                   learned Mediator on 18.04.2022.

                                        Let the matter be again listed before this Court on

                                   25.04.2022 alongwith the Mediator's report.



                                                                 (DR.PUSHPENDRA SINGH BHATI), J.

5-Zeeshan

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