Royal Sundaram Allianz Insurance ... vs Labu Ram
2022 Latest Caselaw 5311 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 196/2022

Royal Sundaram Allianz Insurance Co. Ltd.

----Appellant Versus Labu Ram

----Respondent

For Appellant(s) : Mr. Dhanpat Choudhary For Respondent(s) : Mr. G.S. Rathore

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

08/04/2022

I.A. No.01/2022:-

For the reasons stated, the application for dispensing with

filing of certified copy of judgment and award, is allowed.

Other defects pointed out by the Registry is over-rule.

Call for record.

Issue notice to the respondents.

List this case on 12.04.2022 alongwith S.B. CMA

No.202/2022.

(MADAN GOPAL VYAS),J 26-Hanuman/-

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