Royal Sundaram Allianz Insurance ... vs Bidami
2022 Latest Caselaw 5310 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 194/2022

Royal Sundaram Allianz Insurance Co. Ltd.

----Appellant Versus Bidami

----Respondent

For Appellant(s) : Mr. Dhanpat Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

08/04/2022

I.A. No.01/2022:-

For the reasons stated, the application for dispensing with

filing of certified copy of judgment and award, is allowed.

Other defects pointed out by the Registry is over-rule.

Call for record.

Issue notice to the respondents.

List this case on 11.04.2022.

(MADAN GOPAL VYAS),J 24-Hanuman/-

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