Barkat Ali vs State Of Rajasthan
2022 Latest Caselaw 5179 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2879/2022

Barkat Ali

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Om Prakash For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/04/2022

Issue notice to the respondent Nos.2 & 3, returnable within a

period of four weeks and be given 'dasti' to the learned counsel for

the petitioner for service.

(VIJAY BISHNOI),J 22-mohit/-

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