Rameshawry Bai vs Coordinator, Pre-D. Ei.Ed. Exam ...
2022 Latest Caselaw 5177 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5011/2022

Rameshawry Bai

----Petitioner Versus Coordinator, Pre-D. Ei.ed. Exam 2021

----Respondent

For Petitioner(s) : Mr. R.J. Punia For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/04/2022

Issue notice, returnable on 18.04.2022 and be given 'dasti'

to the learned counsel for the petitioner for service.

Learned counsel for the petitioner is free to serve copy of the

writ petition upon the counsel, who usually appears on behalf of

the respondent.

(VIJAY BISHNOI),J 60-mohit/-

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