Dhapu Kanwar vs Union Of India
2022 Latest Caselaw 5176 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 3675/2019

Dhapu Kanwar

----Appellant Versus Union Of India

----Respondent Connected With S.B. Civil Misc. Appeal No. 938/2021

For Appellant(s) : Mr. Girdhar Singh Bhati For Respondent(s) : Mr. Mukesh Rajpurohit

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

06/04/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J

15-16 neha/-

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