Bheru Lal And Anr vs Bhagwana And Anr
2022 Latest Caselaw 5135 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5299/2016

Bheru Lal And Anr

----Petitioner Versus Bhagwana And Anr

----Respondent

For Petitioner(s) : Mr. Himanshu Shrimali.

For Respondent(s) : None.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

06/04/2022

The matter comes upon an application(01/22) extension of

interim order granted by this court on 12.05.2016.

Learned counsel for the petitioners submits that in view of the judgment dated 28/03/2018 passed by Hon'ble Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd. vs. CBI, the interim order granted by this Court may kindly be extended.

Considering the submissions made at bar and the judgment passed by Hon'ble Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd. vs. CBI, the application is allowed.

The interim order granted by this Court on 12.05.2016 is extended till vacated or modified.

(VINIT KUMAR MATHUR),J 31-Anil Singh/-

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